Free Legal Advice from Top Lawyers in India
Question : What is meaning IA disposed
Subject : Service matter
Answer By Lawyer : Case Disposed means the case is over and the proceedings are completed by the court. A case is said to be disposed of when the reliefs sought are either granted or rejected partially or completely and the particular case is closed without any further hearing required.
IA mean interloculatory application that you have filed asking for some relief .Whether it is accepted or rejected by the court for interloculatory application
