What-is-the-legal-purpose-of-human-producing-children

I-was-abroad-so-my-husband-applied-for-divorse-and-in-same-case-filed-an-application-for-custody-my-3yr-old-son-in-2018-within-15days-of-my-travel-date-and-i-did-file-for-visa-for-my-son-and-husband-On-same-year-he-was-given-custody-of-my-son-and-i-was-given-visitation-rights-he-is-allowed-to-retain-custody-of-minor-child-until-further-orders-But-divorce-case-is-dismissed-on-ground-of-no-evidence-in-2020-jan-Now-i-have-re-opened-the-dismissed-case-and-filed-application-for-custody-of-my-sonBut-looks-like-in-court-hearing-they-mentioned-this-is-not-application-for-custody-of-child-since-the-order-passed-in-2018-on-child-custody-is-still-valid-even-though-case-is-dismissedPlease-advise-what-should-I-do-to-get-custody-of-my-65yr-old-son

I-m-Brahmin-I-have-one-girl-and-my-wife-in-my-family-my-step-mom-and-my-father-is-not-giving-share-in-the-property-I-live-in-the-rented-House-which-is-difficult-for-me

Can-police-register-FIR-against-me-if-there-is-fight-between-two-groups-and-someone-gets-hurt-and-Im-under-the-age-of-18-How-can-they-take-FIR-back-without-court-case-and-all

Sir-my-friend-father-got-visitation-rights-of-female-child-from-court-but-not-get-opportunity-to-visit-the-child-meanwhile-child-became-major-and-he-is-unable-to-see-her-what-is-his-remedy-is-civil-suit-maintainable-for-granting-of-mandatory-injunction

My-son-has-been-recently-imprisoned-with-USA-Federal-jail-on-a-Child-pornography-case-in-USA-for-175-yearsOn-getting-prison-transfer-to-Indian-jail-is-it-possible-to-get-bail

Myself-Jayanta-paul-belongs-to-Hindu-Bengali-family-Since-birth-my-4-years-son-Living-With-His-Mother-In-same-City-2-km-weekly-i-meet-with-my-son-but-I-never-take-my-son-to-my-home-or-locally-outside-my-son-wants-to-come-my-home-and-meet-with-his-grandparents-but-his-mother-didnt-give-permission-my-son-want-to-go-outside-eg-park-restaurant-market-with-me-Can-i-take-my-son-to-my-home-once-in-a-month-Please-tell-me-the-Rights-of-father-In-Such-A-Situation-Thanking-you