Monika , Chennai
Corporate & Regulatory
Corporate Matters
HiThrough-a-friend-I-invested-a-small-amount-Rs10000-in-a-private-limited-company-with-paidup-capital-of-Rs1-lakh-that-was-incorporated-in-2008-and-received-5-equity-shares-in-2011-I-recieved-a-physical-share-certificate-for-the-sameBut-till-now-i-ha...Readmore
HiThrough-a-friend-I-invested-a-small-amount-Rs10000-in-a-private-limited-company-with-paidup-capital-of-Rs1-lakh-that-was-incorporated-in-2008-and-received-5-equity-shares-in-2011-I-recieved-a-physical-share-certificate-for-the-sameBut-till-now-i-have-not-received-any-financial-reports-or-any-payouts-from-that-company-My-friend-is-nomore-The-company-is-active-and-has-many-new-outlets-since-I-know-the-registered-office-address-but-no-other-contact-in-that-company-On-LinkedIn-I-tried-to-connect-with-the-Managing-director-but-request-unaccepted-I-tried-calling-the-phone-number-in-the-registered-address-but-the-receptionist-said-MD-is-unavailable-and-is-not-aware-of-anything-beyond-her-manager-The-same-with-the-managerThe-email-address-of-the-MD-in-mcagovin-is-invalidI-do-not-know-how-to-approach-the-company-I-am-expecting-there-should-be-some-appreciation-of-my-investment-in-last-22-years-along-with-backdated-payouts-if-anyPlease-advise-how-should-I-approach-the-company-to-get-the-money-due-to-me-What-will-I-have-rights-to-get-backdated-How-to-get-them-to-keep-me-appraised-in-futureThanks-RegardsMonika
Monika , Chennai
Corporate & Regulatory
Corporate Matters
HiThrough-a-friend-I-invested-a-small-amount-Rs10000-in-a-private-limited-company-with-paidup-capital-of-Rs1-lakh-that-was-incorporated-in-2008-and-received-5-equity-shares-in-2011-I-recieved-a-physical-share-certificate-for-the-sameBut-till-now-i-ha...Readmore
HiThrough-a-friend-I-invested-a-small-amount-Rs10000-in-a-private-limited-company-with-paidup-capital-of-Rs1-lakh-that-was-incorporated-in-2008-and-received-5-equity-shares-in-2011-I-recieved-a-physical-share-certificate-for-the-sameBut-till-now-i-have-not-received-any-financial-reports-or-any-payouts-from-that-company-My-friend-is-nomore-The-company-is-active-and-has-many-new-outlets-since-I-know-the-registered-office-address-but-no-other-contact-in-that-company-On-LinkedIn-I-tried-to-connect-with-the-Managing-director-but-request-unaccepted-I-tried-calling-the-phone-number-in-the-registered-address-but-the-receptionist-said-MD-is-unavailable-and-is-not-aware-of-anything-beyond-her-manager-The-same-with-the-managerThe-email-address-of-the-MD-in-mcagovin-is-invalidI-do-not-know-how-to-approach-the-company-I-am-expecting-there-should-be-some-appreciation-of-my-investment-in-last-22-years-along-with-backdated-payouts-if-anyPlease-advise-how-should-I-approach-the-company-to-get-the-money-due-to-me-What-will-I-have-rights-to-get-backdated-How-to-get-them-to-keep-me-appraised-in-futureThanks-RegardsMonika
