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Working-for-insurance-company-in-this-situation-like-kovid-19-lockdown-is-continue-in-all-over-India-company-is-strictly-advice-to-not-to-go-out-and-stay-home-but-other-side-SR-Management-including-MD-CEO-is-putting-pressure-indirectly-to-employee-to-get-the-production-and-giving-mentally-tortured-with-help-of-HRgetting-threatened-to-hold-salary-termination-of-jobIs-there-any-solution-to-get-rid-of-all-this-kind-of-nonsense-which-bus-getting-affected-thousand-of-employee

Sir-I-am-a-private-professional-empanelled-with-all-the-govtgeneral-insurance-companies-from-last-32-years-Before-3-4-years-a-dispute-had-been-occured-with-the-officer-of-National-Insurance-company-I-had-initially-raised-voice-against-him-to-the-head-office-of-that-company-but-that-company-with-the-help-of-their-entire-investigating-team-removed-me-from-their-panel-now-after-three-years-one-more-company-has-stopped-my-work-saying-that-National-insurance-has-removed-me-from-the-panel-Sir-Because-of-being-alone-person-I-have-been-broken-harrashedSirWhether-is-there-any-remedy-or-can-I-get-justice