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Subject : STOPPING ME FROM THE PANEL OF THEIR COMPANY BLAMING MISCONDUCT+MISBEHAVIOUR BY ME Back
Question : Sir, I am a private professional empanelled with all the govt.general insurance companies from last 32 years. Before 3-4 years, a dispute had been occured with the officer of National Insurance company & I had initially raised voice against him to the head office of that company but that company with the help of their entire investigating team removed me from their panel & now after three years one more company has stopped my work saying that National insurance has removed me from the panel. Sir, Because of being alone person, I have been broken / harrashed.Sir,Whether is there any remedy or can I get justice.
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