Free Legal Advice from Top Lawyers in India
valuation of property ?
Is-Circle-rate-to-be-considered-the-market-rate-of-property...Readmore
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- 07 Jun 2020
- 11 Answers
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Family settlement ?
Mother-dies-after-signing-unregistered-MoU-of-family-settlement-among-her-adult-living-childrenQuestion-is-does-the-MoU-in-question-have-any-legal-binding-on-signatories-of-the-MoU...Readmore
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- 11 Jun 2020
- 11 Answers
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legal binding document ?
Does-a-unregistered-MoU-of-Family-settlement-in-respect-to-undivided-propertyrequires-registration-to-be-called-a-binding-legal-document-among-the-signatories...Readmore
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- 11 Jun 2020
- 5 Answers
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document registration fee.?
On-what-basis-is-registration-fee-charged-in-respect-to-family-settlement-document...Readmore
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- 12 Jun 2020
- 7 Answers
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best way to transfer from sister to brother?
the-property-is-in-3-joint-names-my-mother-myself-and-my-sister-it-has-been-paid-for-by-me-my-sister-wants-to-give-up-her-share-and-give-it-to-me-which-is-the-easiest-way-out-can-stamp-duty-be-avoidedproperty-is-in-mumbai...Readmore
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- 05 Oct 2021
- 0 Answers
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