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babu, Vizag
RERA
Regulatory Authority Complaints

Waht are the Quick & best options for out of court settlement legally??

Asking-Builder-to-refund-my-Rs-500000-for-the-past-6-years-as-no-venture-approvals-filed-complaint-in-dist-forum-but-withdrawn-after-15years-due-continuous-hearings-postponing-Same-case-filed-in-RERA-but-no-counter-filing-from-builder-side-for-the-pa...Readmore

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