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Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  The respective States issues guidelines.

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Dear Sir, There are specific fee for each work and the same differs from place to place and these rates are decided by the government.

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  It depends on the local state laws prevailing at the relevant time

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  It depends on the local state laws prevailing at the relevant time

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  It depends on the local state laws prevailing at the relevant time

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Registration fees charged as per the State fee structure notified, your lawyer will advise you and receipt will be issued.

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Registration fees charged as per the State fee structure notified, your lawyer will advise you and receipt will be issued.

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  You should either hire a Lawyer providing such services or may connect with me. Shailesh Kumar A High Court Lawyer Email id: legaljobsk@gmail.com Mobile Number: 8002842879

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Depends, as per State and as per specific requirements.

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Family settlement is basically partition of the assets. Registration fees and stamp duty is calculated on the base market value of the assets