Free Legal Advice from Top Lawyers in India

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  The respective States issues guidelines.
JOHNSON THANGIAH 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Dear Sir, There are specific fee for each work and the same differs from place to place and these rates are decided by the government.
GANESH SINGH 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  It depends on the local state laws prevailing at the relevant time
Nitranjan Singh Advocate 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  It depends on the local state laws prevailing at the relevant time
Nitranjan Singh Advocate 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  It depends on the local state laws prevailing at the relevant time
Nitranjan Singh Advocate 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Registration fees charged as per the State fee structure notified, your lawyer will advise you and receipt will be issued.
Ambrose Leo 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Registration fees charged as per the State fee structure notified, your lawyer will advise you and receipt will be issued.
Ambrose Leo 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  You should either hire a Lawyer providing such services or may connect with me. Shailesh Kumar A High Court Lawyer Email id: legaljobsk@gmail.com Mobile Number: 8002842879
Shailesh Kumar 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Depends, as per State and as per specific requirements.
Sudhanshu Dixit 

Question :  On what basis is registration fee charged in respect to family settlement document?

Subject :  document registration fee.
Answer By Lawyer :  Family settlement is basically partition of the assets. Registration fees and stamp duty is calculated on the base market value of the assets
Zaheer Abbas