Free Legal Advice from Top Lawyers in India

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  First of all don't threaten for hold of salay as gov. Issue guidelines for employers to not hold salary.. Second assure them that you are working at home and online and does best of yours.. in this pandemic covid 19 can't go out from home as per guidelines of government and so it will loss of health of related person and company reputation issue also arises.. Be calm and just handle the situation... If necessary give them it in writing with witty words... Hope for the best.

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  First of all don't threaten for hold of salay as gov. Issue guidelines for employers to not hold salary.. Second assure them that you are working at home and online and does best of yours.. in this pandemic covid 19 can't go out from home as per guidelines of government and so it will loss of health of related person and company reputation issue also arises.. Be calm and just handle the situation... If necessary give them it in writing with witty words... Hope for the best.

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  Yes, we must submit PIL in Patna HC.

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  Yes, we must submit PIL in Patna HC.

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  Yes, you have legal solution. Consultancy by: Shailesh Kumar, A High Court Lawyer, 800-2842-879, legaljobsk@gmail.com

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  Hi, It is unfortunate to hear this but clear directives and directions, notifications already issued by the Govt. of India in these matters and such wrong actions are neither permissible nor allowable. Thus advised to not to afraid from such situations rather have word with your management and make them aware about respective govt. directives. Thanks.

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  What kind of production company you are related to?
S Paul 

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  Ignore if you can as the expected lock down would end soon. Or else you can send them a statement in writing explaining the situation and what you are feeling and not to harass you.

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  Hi, First you have to complaint your MD &CEO in written after that you may appeal in your state High Court u/s 482
Bharat Bhushan Singh 

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  You cannot be dismissed for not reporting to work during the lockdown period . An employer that does not provide an essential good or service but nevertheless continues to operate during the lockdown period is acting unlawfully.
Amita Shanbag 

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Subject :  mentally tortured by employer
Answer By Lawyer :  Whether they threatened over the email?? If not then no record and they may deny
Manoj Kumar Nayak