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Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : If you have field duties ask for waiver giving reasons that it is not possible to attend office to mark bio metric attendance
Sat Pal verma
Gomtinagar , Lucknow
Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : If you have field duties ask for waiver giving reasons that it is not possible to attend office to mark bio metric attendance
Sat Pal verma
Gomtinagar , Lucknow
Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : Dear sir/madam,
You are suggested to submit the well drafted application to your superior officer to recall his orders stating all your situation. If not by him, file the writ petition in the high court for reinstatement.
Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : Each State has its own Rules. Please find it on Government Circulars.
Pranay Kumar Sinha
Bariatu , Ranchi
Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : Now a days there is an emergency situation in this condition there is not mandatory to give biometric attendance therefore if anybody compel you to do so you can file a case against such body not to compel you to give such biometric attendance.
Shailesh Kumar
A High Court Lawyer
legaljobsk@gmail.com
8002842879
Shailesh Kumar
Doranda , Ranchi
Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : Now a days there is an emergency situation in this condition there is not mandatory to give biometric attendance therefore if anybody compel you to do so you can file a case against such body not to compel you to give such biometric attendance.
Shailesh Kumar
A High Court Lawyer
legaljobsk@gmail.com
8002842879
Shailesh Kumar
Doranda , Ranchi
Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : Hi,
Such situation and mandates depends upon your consent which you given to the respective post and dept. while joining , however there are always guidelines by way of which such mandate and directives can be relaxed to respective profiles.
Thus advised to kindly refer your Govt. guidelines and directives for relaxations.
Thanks.
Sudhanshu Dixit
Indore Tillaknagar , Indore
Question : Sir i am working as deputy executive engineer in govt of andhra pradesh ,recently my higher officer surronderd my Services to next office for the shake of not done biometric attendance ,but am purly field officer is biometric attendance mamdatary pl post any judgements in this regard
Subject : biometric attendance
Answer By Lawyer : Biometric attendance is mandatory in education institutes only.