Free Legal Advice from Top Lawyers in India
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : Try to do some recording on mobile whenever such event happens. and then file police complaint for mental torture and also in labour department accusing him of harassment at work place. Hope you have letter of employment .
Parimal Redkar
Panaji , North Goa
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : 1. Go to Police Station & Complaint against him in written .
2. Police can take action against him .
3. As per your question , It is covered under in Criminal Nature Offence of Torture such as it is Mentally , Physically & Economically .
4. Best option you can directly go to the police station & complaint against in written way .
Adv Abhay Rajesh Gupta
Amravati , Amravati
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : You may file a suit for mental harassment in a court of law.
Rajendra Nath Dikshit
Gurgaon Sector 45 , Gurgaon
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : Dear Friend
First now on wards try to collect evidence then lodge complaint with higher ups thereafter if you feel necessary also lodge complaint with police.
KISHAN RETD JUDGE
Malleswaram , Bangalore
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : Kindly approach the next superior level officer and submit a written complaint about the torture that your manager is subjecting you to. If there is a code of conduct committee or internal complaints committee cell, then you may approach them as a first step of resolution.
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : contact me on 7599486095
M/s. LEGAL TYCOON
New Delhi G.P.O. , New Delhi
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : hi
first of all labour laws are there, where is your appointment order ?what are the terms mentioned ?
what are the duties assigned ? take digital proof and we can get justice
regards
sreenath
9347312345
sreenath assocaites
High Court (Hyderabad), Hyderabad
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : Without evidence you can not do any thing first you try to collect evidence against your boss Nd on that basis first complaint to the management of the compny and in case thy do not take any Action complain with the police only if there is some criminal intent in your complaint.
Advocate Anand Bali & Associates
COD (South West Delhi), South West Delhi
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : In this case you can file a case of mental harrasment in the lower court and before that give legal notice through lawyer
Shivam H Choksi (Advocate)
Bodakdev , Ahmedabad
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Subject : Protection for the employees from management
Answer By Lawyer : Firstly, you may approach the HR with written complaint against rude behavior and tortures.
Then after you may consult with psychologst and keep the receipt same than after you may seek civil or criminal remedy accordingly.
