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Question : I've resigned my job on 1st-Sept-2020 by mentioning that, relieve me as early as possible & on 2nd-Sept-2020 Employer has accepted my resignation. So, upto which month should I get the salary.
Subject : I've resigned my job on 1st-Sept-2020 by mentioning that, relieve me as early as possible & on 2nd-Sept-2020 Employer has accepted my resignation. So, upto which month should I get the salary
Answer By Lawyer : If you are not in notice period, you will get the salary on the day as you were paid earlier.
