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Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18. IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED? MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : Please consult Chartered Accountant.
KISHAN RETD JUDGE
Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18. IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED? MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : contact me on 7599486095
M/s. LEGAL TYCOON
Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18. IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED? MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : contact me 7599486095
M/s. LEGAL TYCOON
Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18. IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED? MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : Exemption is only for RWA's