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Pharmaceutical Law
Subject :Write an agreement between a Pharmaceutical Company and a drug distributor of an area
Question :A drug manufacturing company appointing a distributor in a district of the India
Banking & Finance - Other
Subject :Bank dishonored bearer cheque due to third party
Question :We issue a bearer cheque. The bank refused to give cash saying third party.
Property litigation
Subject :Release deed cancellation
Question :Can release deed cancellation happened of my property
Child Custody & Visitation
Subject :Visitation rights of father
Question : Myself Jayanta paul belongs to Hindu Bengali family. Since birth my 4 years so
Recovery Matter
Subject :Senior Citizen gift deed revocation
Question :Hi My father who is 78 years old is being harassed by his elder son who built
Partition
Subject :Relinquish deed
Question :Ashok has 3 acres agricultural land in rural area in maharashtra and 2 girls ab
Maintenance
Subject :NON EXHIBITED documents
Question :My 125 CRPC maintenance case has reached its conclusion, and I intended to appea
Maintenance
Subject : Can I use NON EXHIBITED document to appeal a decision to the High Court
Question :My 125 CRPC maintenance case has reached its conclusion, and I intended to appea
Criminal Contempt
Subject :I was sexually assaulted without my consent by my boyfriend and got me pregnant and forcefully terminated my pregnancy (abortion)
Question :My name is mounica . Im from Hyderabad.my boyfriend name us jeevan .We were in l

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