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Thirteenth Law Commission (Chairman Mr. Justice K. N. Singh 1991-1994)
No. of the Report
Subject
Year Of Submission
1
Conflicting Judicial decisions pertaining to the Code of Civil Procedure, 1908.
1992
2
Article 12 of the Constitution and Public Sector Undertakings.
1992
3
Sale of Women and Children: Proposed Section 373-A, Indian Penal Code.
1993
4
The Specific Relief Act, 1963.
1993
5
Repeal of Certain pre-1947 Central Acts.
1993
6
Removal of certain deficiencies in the Motor Vehicles Act, 1988 (Act No. 59 of 1988).
1994
7
Suggesting some Amendments to the Code of Civil Procedure (Act No. V of 1908).
1994
8
Admiralty Jurisdiction.
1994
9
Custodial Crimes.
1994
10
Inter-Country Adoption.
1994
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