| 1 |
The Foreigners (Amendment) Bill, 2000 |
2000 |
| 2 |
The Arbitration and conciliation (Amendment) Bill, 2002 |
2001 |
| 3 |
Law Relating to Arrest - Part-I |
2001 |
| 4 |
Law Relating to Arrest - Part-II |
2001 |
| 5 |
Recommendations for amending various enactments, both civil and criminal Part-I |
2001 |
| 6 |
Recommendations for amending various enactments, both civil and criminal Part-II |
2001 |
| 7 |
Public Interest Disclosure and Protection of Informers. Part-I |
2001 |
| 8 |
Public Interest Disclosure and Protection of Informers. Part-II |
2001 |
| 9 |
Article 20 (3) of the Constitution of India and Right to Silence |
2002 |
| 10 |
Article 20 (3) of the Constitution of India and Right to Silence |
2002 |
| 11 |
Amendment to Section 106 of the Transfer of Property Act, 1882 |
2002 |
| 12 |
Amendment of Section 6 of the Land Acquisition Act, 1894. |
2002 |
| 13 |
A Continuum on the General Clauses Act, 1897 with special reference to the admissibility and codific |
2002 |
| 14 |
Legal Education & Professional Training and Proposals for amendments to the Advocates Act, 1961 and |
2002 |
| 15 |
Legal Education & Professional Training and Proposals for amendments to the Advocates Act, 1961 and |
2002 |
| 16 |
Review of the Indian Evidence Act, 1872.Part-I |
2003 |
| 17 |
Review of the Indian Evidence Act, 1872.Part-II |
2003 |
| 18 |
Review of the Indian Evidence Act, 1872.Part-IIIA |
2003 |
| 19 |
Review of the Indian Evidence Act, 1872.Part-IIIB |
2003 |
| 20 |
Review of the Indian Evidence Act, 1872.Part-IV |
2003 |
| 21 |
Review of the Indian Evidence Act, 1872.Part-V |
2003 |