1 |
Conversion/reconversion to another religion - mode of proof |
2010 |
2 |
Court-fees in Supreme Court vis-a-vis Corporate Litigation |
2010 |
3 |
Compounding of (IPC) offences |
2011 |
4 |
Amendment of Section 89 of the Code of Civil Procedure, 1908 and Allied provisions |
2011 |
5 |
Expeditious Investigation and Trial of Criminal Cases Against 2012 Influential Public Personalities |
2012 |
6 |
Costs in Civil Litigation |
2012 |
7 |
Passive Euthanasia - A Relook |
2012 |
8 |
Prevention of Interference with the freedom of Matrimonial Alliances 2012 (in the name of Honour and |
2012 |
9 |
Section 498 A, IPC |
2012 |