| 1 |
Section 52:Transfer of Property Act, 1882 and its Amendment. |
1998 |
| 2 |
The Amendment of the Industries (Development and Regulation) Act, 1951 |
1998 |
| 3 |
Repeal and Amendment of Laws: Part I |
1998 |
| 4 |
Amendment to the All India Council for Technical Education Act, 1987 (Act No. 52 of 1987) |
1998 |
| 5 |
Central Vigilance Commission and Allied Bodies. |
1998 |
| 6 |
Review of functioning of Central Administrative Tribunal, Customs, Excise and Gold (Control) Appella |
1998 |
| 7 |
The Code of Civil Procedure (Amendment) Bill, 1997 |
1998 |
| 8 |
The Indian Divorce Act, 1869 (Act IV of 1869) |
1998 |
| 9 |
Free and Compulsory Education for Children |
1998 |
| 10 |
The Corrupt Public Servants (forfeiture of property) Bill. |
1999 |
| 11 |
The Patents (Amendment) Bill, 1998. |
1999 |
| 12 |
The Hire-Purchase Act, 1972 |
1999 |
| 13 |
Amendment of Army, Navy and Air Force Act. |
1999 |
| 14 |
Reform of the Electoral Laws |
1999 |
| 15 |
The Biodiversity Bill, 2000 |
2000 |
| 16 |
Review of Rape Laws |
2000 |
| 17 |
Prevention of Terrorism Bill, 2000 |
2000 |
| 18 |
Property Rights of Women: Proposed Reforms Under the Hindu Law |
2000 |
