| No. of the Report | Subject | Year Of Submission |
|---|---|---|
| 1 | Law of Foreign Marriages. | 1962 |
| 2 | The Commission of Inquiry Act, 1962 | 1960 |
| 3 | Evidence of Officers about forged stamps, currency notes, etc. Section 509-A Cr.P.C. as proposed. | 1963 |
| 4 | Insolvency Laws | 1964 |
| 5 | The Code of Civil Procedure, 1908. | 1964 |
| 6 | The Indian Oaths Act, 1873. | 1964 |
86540
103860
630
114
59824