| 1 |
Proposal to include certain Social and Economic Offences in the Indian Penal Code |
1966 |
| 2 |
Section 5 of the Central Sales Tax Act, 1956, taxation by the States of Sales in the course of impor |
1967 |
| 3 |
Section 30(2) of the Indian Registration Act, 1908-Extension to Delhi. |
1967 |
| 4 |
Section 9 of the Code of Criminal Procedure, 1898-Appointment of Sessions Judges, Additional Session |
1967 |
| 5 |
Section 44, Code of Criminal Procedure, 1898. |
1967 |
| 6 |
Indian Registration Act, 1908. |
1967 |
| 7 |
Sections 497, 498 and 499 of the Code of Criminal Procedure, 1898-Grant of bail with condition. |
1967 |
| 8 |
The Code of Criminal Procedure, 1898 (Sections 1 to 176). |
1967 |
| 9 |
Indian Post Office Act, 1898. |
1968 |