| No. of the Report | Subject | Year Of Submission |
|---|---|---|
| 1 | Punishment of imprisonment for life under the Indian Penal Code. | 1968 |
| 2 | Law relating to attendance of Prisoners in Courts. | 1969 |
| 3 | The Code of Criminal Procedure, 1898. | 1969 |
| 4 | Indian Penal Code. | 1971 |
| 5 | Offences against the National Security. | 1971 |
| 6 | The Appellate jurisdiction of the Supreme Court in Civil Matters. | 1971 |
86540
103860
630
114
59824