| 1 |
Civil Appeals to the Supreme Court on a Certificate of Fitness. |
1971 |
| 2 |
The Constitution (Twenty-fifth Amendment) Bill,1971. |
1971 |
| 3 |
The Trial and Punishment of Social and Economic Offences. |
1972 |
| 4 |
Some questions under the Code of Criminal Procedure Bill, 1970. |
1972 |
| 5 |
The Proposal for inclusion of agricultural income in the total income for the purpose of determining |
1972 |
| 6 |
The Proposal for inclusion of agricultural income in the total income for the purpose of determining |
1972 |
| 7 |
Compensation for injuries caused by automobiles in hit-and-run cases. |
1972 |
| 8 |
Estate Duty on Property acquired after death. |
1972 |
| 9 |
Effect of the Pensions Act, 1871 on the right to sue for pensions of retired members of the public s |
1972 |
| 10 |
The Code of Civil Procedure, 1908. |
1973 |
| 11 |
Rate of interest after decree and interest on costs under sections 34 and 35, of the Code of Civil P |
1973 |
| 12 |
Statutory Provisions as to Notice of suit other than section 80, Civil Procedure Code. |
1973 |
| 13 |
Benami Transactions. |
1973 |
| 14 |
Structure and Jurisdiction of the Higher Judiciary. |
1974 |
| 15 |
Hindu Marriage Act, 1955 and Special Marriage Act, 1954. |
1974 |
| 16 |
The General Clauses Act, 1897. |
1974 |
| 17 |
Certain problems connected with power of the States to levy a tax on the sale of goods and with the |
1974 |
