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  • APPROPRIATION (RAILWAYS) ACT, 2011

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APPROPRIATION (RAILWAYS) ACT, 2011

APPROPRIATION (RAILWAYS) ACT, 2011

(No.1 OF 2011)

[11th  March, 2011]

An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2010-11 for the purposes of Railways.

BE it enacted by Parliament in the Sixty-second Year of the Republic of India as follows:-

Short title:-

1. This Act may be called the Appropriation (Railways) Act, 2011.

Issue of Rs.4236,12,32,000 out of the Consolidated Fund of India for the financial year 2010-11:-

2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum four thousand two hundred thirty-six crores, twelve lakhs and thirty-two thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2010-11, in respect of the services relating to Railways specified in column 2 of the Schedule.

Appropriation:-

3. The sums authorized to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

THE SCHEDULE

(See sections 2 and 3)

     1

                  2

                                      3

 

No. of Vote

         Service and purposes

                              Sums not exceeding

 

Voted by Parliament

Charged on the Consolidated Fund

Total

 

1

 

Railway Board ……………..

           Rs.

         9,01,00,000

            Rs.

           …..

            Rs.

        9,01,00,000  

3

General Superintendence and Services on Railways ……..

 

     148,54,78,000

 

           10,22,000

 

     148,65,00,000

4

Repairs and Maintenance of Permanent Way and Works…..

 

     222,29,66,000

 

           88,73,000

 

     223,18,39,000

6

Repairs and Maintenance of Carriages and Wagons ………

 

      53,28,39,000

 

             3,69,000

 

       53,32,08,000

7

Repairs and Maintenance of Plant and Equipment …………..

 

      64,07,13,000

 

             ……

 

       64,07,13,000

8

Operating Expenses-Rolling Stock and Equipment ……….

 

    362,42,55,000

 

            8,21,000

 

     362,50,76,000

9

Operating Expenses-Traffic ...

    577,21,86,000

               77,000

     577,22,63,000

10

Operating Expenses-Fuel …..

    594,83,64,000

        3,39,12,000

     598,22,76,000

11

Staff Welfare and Amenities…..

 

    185,46,35,000

 

           18,84,000

 

     185,65,19,000

12

Miscellaneous Working Expenses .......

 

    260,81,19,000

 

     173,73,33,000

 

     434,54,52,000

13

Provident Fund, Pension and Other Retirement Benefits …

 

    531,24,13,000

 

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