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HINDU WIDOWS' RE-MARRIAGE (REPEAL) ACT, 1983
An Act to repeal the Hindu Widows' Re-marriage Act, 1856. BE it enacted by Parliament in the Thirty fourth Year of the Republic of India as follows:-
SECTION 01: SHORT TITLE
This Act may be called The Hindu Widows' Re-marriage (Repeal) Act, 1983.
SECTION 02: REPEAL OF ACT 15 OF 1856
The Hindu Widows' Re-marriage Act, 1856 is hereby repealed
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