HIRE-PURCHASE (REPEAL) ACT, 2005
31 OF 2005
An Act to repeal the Hire-purchase Act, 1972. BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:--
SECTION 1 : Short title
Section This Act may be called the Hire-purchase (Repeal) Act, 2005
SECTION 2 : Repeal of Act 26 of 1972
Section This Hire-purchase Act, 1972 is hereby repealed.
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