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  • IMPERIAL LIBRARY (INDENTURES VALIDATION) REPEAL ACT, 2002

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IMPERIAL LIBRARY (INDENTURES VALIDATION) REPEAL ACT, 2002

IMPERIAL LIBRARY (INDENTURES VALIDATION) REPEAL ACT, 2002

53 of 2002

December 9, 2002

An Act to repeal the Imperial Library (Indentures Validation) Act, 1902 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:—

 

SECTION 01: SHORT TITLE

—This Act may be called theImperial Library (Indentures Validation) Repeal Act, 2002-

 

SECTION 02: REPEAL OF ACT 1 OF 1902

—The Imperial Library (Indentures Validation) Act, 1902 is hereby repealed.



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