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  • APPROPRIATION (RAILWAYS) No. 2 ACT, 2012

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APPROPRIATION (RAILWAYS) No. 2 ACT, 2012

APPROPRIATION (RAILWAYS) No. 2 ACT, 2012

MINISTRY OF LAW AND JUSTICE

(Legislative department)

New Delhi, the 28th March, 2012/Chaitra 8, 1934 (Saka)

The following Act of Parliament received the assent of the President on the 27th March 2012, and is hereby published for general information:—

THE APPROPRIATION (RAILWAYS) NO.2 ACT, 2012

(NO.15 OF 2012)

[27th March, 2012]

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2011-12 for the purposes of Railways.

BE it enacted by Parliament in the Sixty-third Year of the Republic of India as follows:—

Short title

1. This Act may be called the Appropriation (Railways) No. 2 Act, 2012.

Issue of Rs. 7711,29,69,000 out of the Consolidated Fund of India for the financial year 2011-12

2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of seven thousand seven hundred eleven crores, twenty-nine lakhs and sixty-nine thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2011-12, in respect of the services relating to Railways specified in column 2 of the Schedule.

Appropriation

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes stated in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

1

2

3

 

 

Sums not exceeding

No. of Vote

Services and purposes

Voted by Parliament

Charged on the Consolidated Fund

Total

 

 

Rs.

Rs.

Rs.

3

General Superintendence and Services on Railways.....

…

3,05,000

3,05,000

4

Repairs and Maintenance of Permanent Way and Works....

…

67,54,000

67,54,000

5

Repairs and Maintenance of Motive Power.....

…

4,15,000

4,15,000

6

Repairs and Maintenance of Carriages and Wagons……

194,42,30,000

…

194,42,30,000

8

Operating Expenses–Rolling Stock and Equipment

419,28,62,000

6,03,000

419,34,65,000

9

Operating Expenses–Traffic

116,09,59,000

…

116,09,59,000

10

Operating Expenses–Fuel

1692,30,85,000

2,25,36,000

1694,56,21,000

11

Staff Welfare and Amenities

2,09,20,000

3,51,000

2,12,71,000

12

Miscellaneous Working Expenses

425,12,94,000

…

425,12,94,000

13

Provident Fund, Pension and Other Retirement Benefits

1077,60,91,000

9,07,000

1077,69,98,000

16

Assets–Acquisition, Construction and Replacement—

 

 

 

 

Other Expenditure

 

 

 

 

Capital

3714,09,79,000

67,06,78,000

3781,16,57,000

 

TOTAL

7641,04,20,000

70,25,49,000

7711,29,69,000



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