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INDIAN EASEMENTS ACT, 1882
Act No. VIII of 1891
[6th March, 1891]
An Act to extend the Indian Easements Act, 1882, to certain areas in which that Act is not in force.
Whereas it is expedient to extend the Indian Easements Act, 1882, to certain areas in which that Act is not in force; It is hereby enacted as follows: —
SECTION 01: EXTENSION OF ACT V, 1882, TO BOMBAY AND THE NORTH-WESTERN PROVINCES AND OUDH
The Indian Easements Act, 1882, is hereby extended to the territories respectively administered by the Governor of Bombay in Council and the Lieutenant Governor of North-Western Provinces and Chief Commissioner of Oudh.
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