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  • APPROPRIATION (RAILWAYS) No.3 ACT, 2013

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APPROPRIATION (RAILWAYS) No.3 ACT, 2013

APPROPRIATION (RAILWAYS) No.3 ACT, 2013

(No.15 OF 2013)

[7th May, 2013]

An Act to authorize payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial year 2013-14 for the purposes of Railways.

BE it enacted by Parliament in the Sixty-fourth Year of the Republic of India as follows:-

Short title:-

  1. This Act may be called the Appropriation (Railways) No.3 Act, 2013.

Issue of Rs.283245,21,92,000 out of the Consolidated Fund of India for the financial year 2013-14:-

  1. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the Appropriation (Railways) Vote on Account Act, 2013] to the sum of two lakh eighty-three thousand two hundred and forty-five crore, twenty-one lakh and ninety-two thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2013-14, in respect of the services relating to Railways specified in column 2 of the Schedule.

Appropriation:-

  1. The sums authorized to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

     1

                  2

                                      3

 

No. of Vote

         Service and purposes

                              Sums not exceeding

 

Voted by Parliament

Charged on the Consolidated Fund

Total

 

1

 

Railway Board ……………..

           Rs.

      254,01,00,000 

            Rs.

           …..

            Rs.

     254,01,00,000

2

Miscellaneous Expenditure (General) ………….

 

      898,89,00,000

 

     2,11,00,000

 

    901,00,00,000   

3

General Superintendence and Services on Railways ……..

 

   5920,43,11,000

 

             ……

 

   5920,43,11,000

4

Repairs and Maintenance of Permanent Way and Works…..

 

    9477,84,28,000

 

        33,31,000

 

   9478,17,59,000

 

5

Repairs and Maintenance of Motive Power ……………

 

    4397,04,93,000

 

            …….

 

   4397,04,93,000

6

Repairs and Maintenance of Carriages and Wagons ………

 

  10233,23,60,000

 

          2,00,000

 

 10233,25,60,000

7

Repairs and Maintenance of Plant and Equipment …………..

 

    5450,04,21,000

 

             ……

 

   5450,04,21,000  

8

Operating Expenses-Rolling Stock and Equipment ……….

 

   8487,98,26,000

 

            ……….

 

   8487,98,26,000

9

Operating Expenses-Traffic ...

 17173,95,14,000

             ……

 17173,95,14,000

10

Operating Expenses-Fuel …..

 26474,09,63,000

        13,76,000   

 26474,23,39,000

11

Staff Welfare and Amenities…..

 

   4816,68,70,000

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