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  • Cental Acts
  • APPROPRIATION (RAILWAYS) VOTE ON ACCOUNT ACT, 2002

Central Act

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APPROPRIATION (RAILWAYS) VOTE ON ACCOUNT ACT, 2002

An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of India for the services of a part of the financial year 2002-03 for the purposes of Railways.

BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:—

Short title.

1. This Act may be called the Appropriation (Railways) Vote on Account Act, 2002.

Withdrawal of Rs 12771,03,77,000 from and out of the Consolidated Fund of India for the financial year 2002-03.

2. From and out of the Consolidated Fund of India there may be withdrawn sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of twelve thousand seven hundred and seventy-one crores, three lakhs and seventy-seven thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2002-03, in respect of the services relating to Railways specified in column 2 of the Schedule.

Appropriation.

3. The sums authorised to be withdrawn from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

 

1

2

                          3

No. of

Vote

Services and purposes

                          Sums not exceeding

 

Voted by

Parliament

Charged on the

Consolidated Fund

Total

 

Rs.

Rs.

Rs.

1

Railway Board

11,29,00,000

……

11,29,00,000

2

Miscellaneous Expenditure (General)

32,16,67,000

……

32,16,67,000

3

General Superintendence

and Services on Railways

260,57,83,000

……

260,57,83,000

4

Repairs and Maintenance

of Permanent Way and Works

526,09,82,000

……

526,09,82,000

5

Repairs and Maintenance

of Motive Power

290,61,93,000

……

290,61,93,000

6

Repairs and Maintenance

of Carriages and Wagons

555,63,27,000

…..

555,63,27,000

7

Repairs and Maintenance

of Plant and Equipment

290,05,81,000

…….

290,05,81,000

8

Operating Expenses—

Rolling Stock and Equipment

470,69,92,000

……

470,69,92,000

9

Operating Expenses—Traffic

2169,33,04,000

1,67,000

2169,34,71,000

10

Operating Expenses—Fuel

1252,24,89,000

17,000

1252,25,06,000

11

Staff Welfare and Amenities

216,67,26,000

…..

216,67,26,000

12

Miscellaneous Working Expenses

263,27,08,000

3,77,71,000

267,04,79,000

13

Provident Fund, Pension

and other Retirement Benefits

1004,64,94,000

17,11,000

1004,82,09,000

14

Appropriation to Funds

 



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