LEPERS (DELHI, ANDAMAN AND NICOBAR ISLANDS, LAKSHADWEEP, DADRA AND NAGAR HAVELI AND CHANDIGARH REPEAL)
ACT, 1983
47 of 1983
30th December, 1983
An Act to provide for the repeal of the Lepers Act, 1898, as in the Union Territories of Delhi, Andaman and Nicobar Islands, Lakshadweep, Dadra and NagarHaveli and Chandigarh. BE .it enacted by Parliament in the Thirty-fourth Year of the Republic of India as follows
SECTION 01: SHORT TITLE
This Act maybe called THE LEPERS (DELHI, ANDAMAN AND NICOBAR ISLANDS, LAKSHADWEEP, DADRA AND NAGAR HAVELI AND CHANDIGARH REPEAL) ACT, 1983.
SECTION 02: REPEAL OF ACT 3 OF 1898
The Lepers Act, 1898, as in force in the Union Territories of Delhi, Andaman and Nicobar Islands, Lakshadweep, Dadra and Nagar Haveli and Chandigarh, is hereby repealed.
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