• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating

  • Menu
  • Cental Acts
  • APPROPRIATION ACT, 2000

Central Act

Back

APPROPRIATION ACT, 2000

 

APPROPRIATION ACT, 2000

 

No.6 of 2000

 

[27th March, 2000]

 

An Act to authorize payment appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year, 1999-2000.

 

BE it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:-

 

Short title:-

 

1. This Act may be called the Appropriation Act, 2000.

 

Issue of Rs. 14128,71,00,000 out of the Consolidated Fund of India for the year 1999-2000:-

 

2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of fourteen thousand one hundred and twenty-eight crores and seventy-one lakh rupees towards defraying the several charges which will come in course of payment during the financial year 1999-2000, in respect of the services specified in column 2 of the Schedule.

 

Appropriation:-

 

3. The sums authorized to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

THE SCHEDULE

 

(See sections 2 and 3)

 

1

                  2

                                      3

 

No. of Vote

         Service and purposes

                              Sums not exceeding

 

Voted by Parliament

Charged on the Consolidated Fund

Total

 

1

 

Agriculture……………….Revenue

                                 Capital

             Rs.

              1,00,000

          4,43,00,000

               Rs.

              …..

              ……

        Rs.

               1,00,000

           4,43,00,000   

2

Other services of Department of Agriculture and Co-operation……………….Capital

 

              1,00,000

 

              …….

 

               1,00,000

3

Department of Agricultural Research and Education…………..Revenue

 

        22,85,00,000

 

              ……

 

         22,85,00,000

5

Department of Chemicals and Petro-chemicals………Capital

 

          4,07,00,000

 

              …….

 

           4,07,00,000

6

Department of Fertilizers…………Capital

 

              1,00,000

 

              ……

 

               1,00,000

8

Department of Consumer Affairs…………….Revenue

 

          2,43,00,000

 

             ……

 

           2,43,00,000

9

Department of Food and Civil Supplies……………..Revenue

 

    1000,00,00,000

 

              ...

 

     1000,00,00,000

10

Department of Sugar and Edible Oils

 

        22,60,00,000

 

             ……

 

         22,60,00,000

11

Ministry of Coal ..…Revenue

              2,00,000

            …..

                2,00,000

13

Department of Supply………….Revenue

           

            58,00,000

 

             ……

 

              58,00,000

14

Department of Posts…………………..Revenue

                           Capital

 

      477,94,00,000

               ……

 

            ……..

            80,00,000

 

       477,94,00,000

              80,00,000

15

Department of Telecommunications.....................................Revenue

                          Capital

 

              1,00,000

 

              1,00,000

 

              ….

 

              ….

 

                1,00,000

 

                1,00,000

16

Ministry of Defence…………………..Revenue

                               Capital

 

             ……

              1,00,000

 

              1,00,000

              ……

 

               1,00,000

               1,00,000

22

Capital Outlay on Defence Services…………….Capital

 

             ……

Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto

86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.