86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
MADHYA PRADESH STATE LEGISLATURE (DELEGATION OF POWERS) ACT, 1993
9 of 1993
31st March, 1993
An Act to confer on the President the power of the Legislature of the State of Madhya Pradesh to make laws. BE it enacted by Parliament in the Forty-fourth Year of the Republic of India as follows:-
SECTION 01: SHORT TITLE
This Act may be called the Madhya Pradesh State Legislature (Delegation of Powers) Act, 1993.
SECTION 02: DEFINITION
In this Act, "Proclamation" means the Proclamation issued on the 15th day of December, 1992, under article 356 of the Constitution, by the President and published with the notification of the Government of India in the Ministry of Home Affairs No. G. S. R. 926(E) of the said date
86540
103860
630
114
59824