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  • Cental Acts
  • THE JHARKHAND APPROPRIATION ACT, 2009

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THE JHARKHAND APPROPRIATION ACT, 2009

THE JHARKHAND APPROPRIATION ACT, 2009

No. 19 OF 2009

[6th March, 2009]

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Jharkhand for the services of the financial year 2008-09.

BE it enacted by Parliament in the Sixtieth Year of the Republic of India as follows:—

Short title

1. This Act maybe called the Jharkhand Appropriation Act, 2009.

Issue of Rs.1501,03,57,991 from and out o the Consolidated Fund of the State of Jharkhand for the financial year 2008-09

2. From and out of the Consolidated Fund of the State of Jharkhand there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of one thousand five hundred one crore, three lakhs, fifty-seven thousand and nine hundred ninety-one rupees towards defraying the several charges which will come in course of payment during the financial year 2008-09, in respect of the services specified in column 2 of the Schedule.

Appropriation

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Jharkhand by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

 

1

2

3

No. of Vote/Appropriation

Services and purposes

Sums not exceeding

Voted by Parliament

Charged on the Consolidated Fund

Total

1

Agriculture Department

Revenue

11,45,05,966

..

11,45,05,966

2

Animal Husbandry and Fisheries Department

Revenue

13,24,32,962

..

13,24,32,962

3

Building Construction Department

Revenue

4,29,77,230

..

4,29,77,230

4

Cabinet Secretariat and Coordination Department

Revenue

2,04,56,022

..

2,04,56,022

5

Secretariat of the Governor

Revenue

..

83,72,637

83,72,637

6

Election

Revenue

68,52,639

..

68,52,639

7

Vigilance

Revenue

1,25,99,343

..

1,25,99,343

8

Civil Aviation Department

Revenue

63,04,29,323

..

63,04,29,323

9

(0-operative Department

Revenue

4,17,92,356

..

4,17,92,356

10

Energy Department

Revenue

79,07,907

..

7907,907

11

Excise and Prohibition Department

Revenue

2,45,99,612

..

2,45,99,612

12

Finance Department

Revenue

4,64,75,809

..

4,64,75,809

15

Pension

Revenue

412,00,00,000

..

412,00,00,000

16

National Savings

Revenue

28,21,833

..

28,21,833

17

Finance (Commercial Tax)Department

Revenue

4,47,62,223

..

4,47,62,223

18

Food Supply and Commerce Department

Revenue

48,71,57,101

..

48,71,57,101

19

Forest and Environment Department.

Revenue

19,70,44,254

..

19,70,44,254

20

Health Medical Education and Family Welfare Department

Revenue

58,35,04,215

..

58,35,04,215

21

Higher Education Department

Revenue

13,42,546

..

13,42,546

22

Home Department

Revenue

222,41,27,032

..

222,41,27,032

 

 

Capital

8,58,57045

..

8,58,57,045

23

Industries Department

Revenue

3,92,03,258

..

3,92,03,258

24

Information and Public Relation Department

Revenue

1,18,47,282

..

1,18,47,282

25

Institutional Finance and Programme Implementation Department

Revenue

15,60,227

 

15,60,227

26

Labour Employment and Training Department

Revenue

10,39,99,488

..

10,39,99,488

27

Lass Department

Revenue

20,56,54,909

..



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