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THE JHARKHAND APPROPRIATION (VOTE ON ACCOUNT) ACT, 2009

THE JHARKHAND APPROPRIATION (VOTE ON ACCOUNT) ACT, 2009

No. 18 OF 2009

[6^th March, 2009.]

An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State of Jharkhand for the services of a part of the financial year 2009-10.

BE it enacted by Parliament in the Sixtieth Year of the Republic of India as follows:—

Short title

I. This Act may be called the Jharkhand Appropriation (Vote on Account) Act, 2009.

Withdrawal of Rs.9014,95,71,531 from and out of the Consolidated Fund of the State of Jharkhand for the financial year 2009-10

2. From and out of the Consolidated Fund of the State of Jharkhand there may be withdrawn sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of nine thousand fourteen crore, ninety-five lakhs, seventy-one thousand and five hundred thirty-one rupees towards defraying the several charges which will come in course of payment during the financial year 2009-10 in respect of the services specified in column 2 of the Schedule.

Appropriation

3. The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Jharkhand by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

1	2		3
No. of Vote/Appropriation	Services and purposes		Sums not exceeding
No. of Vote/Appropriation	Services and purposes		Voted by parliament	Charged on the consolidated Fund	Total
			Rs.	Rs.	Rs.
1	Agriculture Department	Revenue	128,77,17,333	..	128,77,17,333
		Capital	83,33,333	..	83,33,333
2	Animal Husbandry and Fisheries Department	Revenue	67,65,03,200	..	67,65,03,200
		Capital	16,66,66,667	..	16,66,66,667
3	Building Construction Department	Revenue	29,19,56,167	..	29,19,56,167
		Capital	33,56,66,667	..	33,56,66,667
4	Cabinet secretariat and Coordination Department	Revenue	11,89,33,000	..	11,89,33,000
5	Secretariat of the Governor	Revenue	..	5,81,91,000	5,81,91,000
6	Election	Revenue	88,07,83,000	..	88,07,83,000
7	Vigilance	Revenue	2,98,64,667	..	2,98,64,667
8	Civil Aviation Department	Revenue	38,43,47,667	..	38,43,47,667
9	Co-operative Department	Revenue	30,71,74,333	..	30,71,74,333
		Capital	2,53,33,333	..	2,53,33,333
10	Fishery Department	Revenue	158,38,10,000	..	158,38,10,000
		Capital	105,33,33,333	..	105,33,33,333
11	Excise and Prohibition Department	Revenue	5,60,44,333	..	5,60,44,333
12	Finance Department	Revenue	20,41,63,333	..	20,41,63,333
		Capital	5,33,33,333	..	5,33,33,333
13	Interest Payment	Revenue	..	2428,50,80,000	2428,50,80,000
14	Repayment of loans	Capital	..	269,83,40,667	269,83,40,667
15	Pension	Revenue	458,33,50,000	1,83,33,333	460,16,83,333
16	National Savings	Revenue	78,30,000	..	78,30,000
17	Finance (Commercial Tax) Department	Revenue	10,77,92,667	..	10,77,92,66 86540 Lawyers Network 103860 Users 630 Cities Serving 114 Law Schools Network 59824 Law Students Network About us Company Profile Indian Major Laws Indian Constitution IPC CrPC CPC Companies Act Indian Evidence Act CGST Act Limitation Act Policies Terms of Use Privacy Policy Refund & Cancellation Ads & Media Resource Sharing Advertiser(Sign Up/Login) Media Careers Internships Jobs Student Journalists HELP & SUPPORT Contact Us Grievances Test News Legal News Post Article Post Interview Legal Library Central Acts Deeds Drafts [1128 ] Legal Maxims Connect Lawsisto Direct DISCLAIMER Copyright © Lawsisto Private Limited. All rights reserved. Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.

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