• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating

  • Menu
  • Cental Acts
  • THE JHARKHAND APPROPRIATION (No. 2) ACT, 2013

Central Act

Back

THE JHARKHAND APPROPRIATION (No. 2) ACT, 2013

THE JHARKHAND APPROPRIATION (No. 2) ACT, 2013

(No. 12 OF 2013)

[22nd March, 2013.]

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Jharkhand for the services of the financial year 2012-13.

BE it enacted by Parliament in the Sixty-fourth Year of the Republic of India as follows:—

Short title

1. This Act may be called the Jharkhand Appropriation (No. 2) Act, 2013.

Issue of Rs.444,34,25,600 from and out of the Consolidated Fund of the State of Jharkhand for the financial year 2012-13

2. From and out of the Consolidated Fund of the State of Jharkhand there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of four hundred forty-four crores, thirty-four lakhs, twenty-five thousand six hundred rupees towards defraying the several charges which will come in course of payment during the financial year 2012-13, in respect of the services specified in column 2 of the Schedule.

Appropriation

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Jharkhand by this Act shall, be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

 

1

2

3

No. of Vote/Appropriation

Services and purposes

Sums not exceeding

Voted by parliament

Charged on the consolidated Fund

Total

 

 

 

Rs.

Rs.

Rs.

1

Agriculture and Sugarcane Development Department

Revenue

13,02,50,000

..

13,02,50,000

2

Animal Husbandry Department

Revenue

2,00,000

..

2,00,000

3

Building Construction Department

Revenue

13,19,200

..

13,19,200

10

Energy Department

Revenue

125,00,00,000

..

125,00,00,000

 

 

Capital

141,00,00,000

..

141,00,00,000

13

Interest Payment

Revenue

 

14,00,00,000

14,00,00,000

16

National Savings

Revenue

5,04,000

..

5,04,000

18

Food Supply and Consumer Affairs Department

Revenue

14,30,000

..

14,30,000

19

Forest and Environment Department

Revenue

1,83,99,700

..

1,83,99,700

20

Health, Medical Education and Family Welfare Department

Revenue

8,83,00,000

..

8,83,00,000

 

 

Capital

2,05,70,000

 

2,05,70,000

22

Home Department

Revenue

9,34,28,000

..

9,34,28,000

23

Industry Department

Revenue

11,00,000

..

11,00,000

25

Institutional Finance and Programme Implementation Department

Revenue

1,00,000

..

1,00,000

26

Labour, Employment and Training Department

Revenue

15,84,15,200

..

15,84,15,200

28

High Court of Jharkhand

Revenue

..

1,56,00,000

1,56,00,000

33

Personnel and Administrative Reforms

Revenue

1,75,40,000

..

1,75,40,000

36

Drinking Water and Sanitation Department

Revenue

30,00,000

..

30,00,000

40

Revenue and Land Reforms Department

Revenue

33,74,000

..

33,74,000

41

Road Construction Department

Revenue

1,21,46,500

..

1,21,46,500

 

 

Capital

20,00,00,000

..

20,00,00,000

43

Science and Technology Department

Revenue

5,87,69,000

..

5,87,69,000

44

Human Resource Development Department

Revenue

16,00,000

..



Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto

86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.