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THE APPROPRIATION (No.5) ACT, 2006
No. 55 of 2006
[24th December, 2006]
An Act to provide for the authorization of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services during the financial year ended on the 31st day of March, 2005, in excess of the amounts granted for those services and for that year.
BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-
Short title:-
1. This Act may be called the Appropriation (No.5) Act, 2006.
Issue of Rs. 33826,56,92,49 out of the Consolidated Fund of India to meet certain excess expenditure for the year ended on the 31st March, 2005:-
2. From and out of the Consolidated Fund of India, the sums specified in column 3 of the Schedule, amounting in the aggregate to the sum of thirty-three thousand eight hundred twenty-six crores, fifty-six lakhs, ninety-two thousand, five hundred forty-nine rupees shall be deemed to have been authorized to be paid and applied to meet the amount spent for defraying the charges in respect of the services specified in column 2 of the Schedule during the financial year ended on the 31st day of March, 2005, in excess of the amounts granted for those services and for that year.
Appropriation:-
3. The sums deemed to have been authorized to be paid and applied from and out of the Consolidate Fund of India under this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ended on the 31st day of March, 2005.
THE SCHEDULE
(See sections 2 and 3)
|
1 |
2 |
3 |
||
|
No. of Vote |
Service and purposes |
Excess |
||
|
Voted Portion |
Charged Portion |
Total |
||
|
14 |
Department of Posts……Revenue |
Rs. ……
|
Rs. 4,98,909 |
Rs. 4,98,909 |
|
21 |
Ministry of Defence…..Revenue |
…. |
71,43,011 |
71,43,011 |
|
26 |
Defence Ordnance Factories………………..Revenue |
40,00,08,594 |
…… |
40,00,08,594 |
|
27 |
Defebce Services-Research and Development………………Revenue CHARGED-Repayment of Debt………………………….Capital |
1,99,23,373 …… |
……
33783,54,92,369 |
1,99,23,373
33783,54,92,369 |
|
100 |
Department of Urban Development……….Revenue |
……. |
26,26,293 |
26,26,293 |
|
|
Total |
41,99,31,967 |
33784,57,60,582 |
33826,56,92,549 |
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