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  • THE APPROPRIATION (NO.4) ACT, 2006

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THE APPROPRIATION (NO.4) ACT, 2006

 

THE APPROPRIATION (No.4) ACT, 2006

No. 36 of 2006

[27th August, 2006]

An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2006-07.

BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-

Short title:-

1. This Act may be called the Appropriation (No.6) Act, 2006.

Issue of Rs. 47868,97,00,000 out of the Consolidated Fund of India for the financial year 2006-07:-

2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of forty-seven thousand eight hundred sixty-eight crores and ninety-seven lakh rupees towards defraying the several charges which will come in course of payment during the financial year 2006-07 in respect of the services specified in column 2 of the Schedule.

Appropriation:-

3. The sums authorized to be paid and applied form and out of the Consolidated Fund of India by this act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

THE SCHEDULE

(See sections 2 and 3)

 

 

1

                  2

                                      3

 

No. of Vote

         Service and purposes

                              Sums not exceeding

 

Voted by Parliament

Charged on the Consolidated Fund

Total

 

1

 

Department of Agriculture and Cooperation………Revenue

                         Capital

 

             Rs.

  

             1,00,000

             1,00,000

             Rs.

 

           1,00,000

           1,00,000

        Rs.

 

            2,00,000

            2,00,000

2

Department of Agricultural Research and Education…………. …Revenue

 

       50,00,00,000

 

             ……

 

 

       50,00,00,000

 

 

3

Department of Animal Husbandary, Dairying and Fisheries……………….Revenue

 

      110,00,00,000

 

           ……….

 

      110,00,00,000

 

  

5

Atomic Energy…………………..Revenue

                             Capital

 

 

         9,68,00,000

               …….

 

             ……

         3,00,00,000         

 

          9,68,00,000

          3,00,00,000

   

6

Nuclear Power Schemes………………..Capital

 

    1313,33,00,000

 

               …….

 

    1313,33,00,000

7

Department of Chemical and Petrochemicals……Revenue

                           Capital

 

       84,00,00,000

      339,69,00,000 

 

               …..

               ……

 

        84,00,00,000

      339,69,00,000

8

Department of Fertilizers……………….Revenue

 

    2770,37,00,000

 

             ……..

 

    2770,37,00,000

11

Department of Commerce………………Revenue

 

              1,00,000

 

              ……..

 

             1,00,000

17

Department of Consumer Affairs………..Revenue

 

          6,77,00,000

 

                …….

 

         6,77,00,000

18

Department of Food and Public Distribution….Revenue

 

          1,12,00,000

 

            56,00,000

 

         1,68,00,000

19

Ministry of Culture….Revenue

 

        

        25,05,00,000

 

               ……..

 

        25,05,00,000

27

Capital Outlay on Defence Services………………. Capital

 

              …….

 

        15,00,00,000

 

        15,00,00,000

29

Ministry of Environment and Forests……………..Capital

 

              ……

 

            60,00,000

 

            60,00,000

30

Ministry of External Affairs………………..Revenue

 

      101,03,00,000

 

             ………

 

      101,03,00,000

31

Department of Economic Affairs…………………Revenue

                           Capital

 

              1,00,000

              1,00,000

 

              …….

                ….

 

              1,00,000

              1,00,000

 

33

Payments to Financial Institutions…………Revenue

                          Capital

 

    4208,61,00,000

        42,45,00,000

 

           ……….


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