An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial Year 2006-07.
BE it enacted by Parliament in the Sixty-first Year of the Republic of India as follows:-
Short title:-
1. This Act may be called the Appropriation (No.6) Act, 2006.
Issue of Rs.21823,92,00,000 out of the Consolidated Fund of India for the financial year 2006-07:-
2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of twenty one eight hundred twenty three crores and ninety-two lakh rupees towards defraying the several charges which will come in course of payment during the financial year 2006-07, in respect of the services specified in column 2 of the Schedule.
Appropriation:-
3. The sums authorized to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Scheduled in relation to the said year.
THE SCHEDULE
(See sections 2 and 3)
1
2
3
No. of Vote
Service and purposes
Sums not exceeding
Voted by Parliament
Charged on the Consolidated Fund
Total
1
Department of Agriculture and Cooperation……Revenue
Rs.
2,00,000
Rs.
…..
Rs.
2,00,000
2
Department of Agricultural Research and Education……………..Revenue
1,00,000
…..
1,00,000
3
Department of Animal Husbandary, Dairying and Fisheries…………Revenue
1,00,000
…….
1,00,000
5
Atomic Energy……….Revenue
Capital
192,68,00,000
……
30,00,000
2,00,00,000
192,98,00,000
2,00,00,000
6
Nuclear Power Schemes………..Revenue
Capital
116,51,00,000
1,00,000
…..
……
116,51,00,000
1,00,000
8
Department of Fertilizers……………..Revenue
4400,00,00,000
…….
4400,00,00,000
10
Ministry of Coal……Revenue
131,71,00,000
…….
131,71,00,000
11
Department of Commerce…………..Revenue
1,00,000
1,40,00,000
1,41,00,000
12
Department of Industrial Policy and Promotion.........Revenue
3,00,000
……
3,00,000
13
Department of Posts……………………Revenue
Capital
………
…….
3,00,000
1,00,000
3,00,000
1,00,000
14
Department of Telecommunications….Capital
25,00,00,000
……
25,00,00,000
18
Department of Food and Public Distribution….Revenue
…….
37,00,000
37,00,000
19
Ministry of Culture……………Revenue
1,00,000
…….
1,00,000
20
Ministry of Defence………………Revenue
Capital
64,00,00,000
4,96,00,000
……..
………
64,00,00,000
4,96,00,000
27
Capital Outlay on Defence Services………………Capital
………
49,05,00,000
49,05,00,000
28
Ministry of Development of North Eastern Region………….Capital
