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MYSORE STATE LEGISLATURE (DELEGATION OF POWERS) REPEAL ACT, 2002
57 of 2002
December 17, 2002
An Act to repeal the Mysore State Legislature (Delegation of Powers) Act, 1971 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:—
SECTION 01: SHORT TITLE
—This Act may be called the Mysore State Legislature (Delegation of Powers) Repeal Act, 2002-
SECTION 02: REPEAL OF ACT 23 OF 1971
—TheMysore State Legislature (Delegation of Powers) Act, 1971is hereby repealed.
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