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ADMINISTRATORS-GENERAL (AMENDMENT) ACT, 1999
Preamble
An Act further to amend the Administrators-General Act, 1963.
Be it enacted by Parliament in the Fiftieth Year of the Republic of India as follows :—
1. Short title. —
This Act may be called the Administrators-General (Amendment) Act, 1999.
2. Amendment of sections 9, 10, 29 and 36 of Act 45 of 1963. —
In section 9, section 10, section 29 and section 36 of the Administrators-General Act, 1963, for the words "fifty thousand", wherever they occur, the words "two lakhs" shall be substituted.
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