STANDARDS OF WELGHTS AND MEASURES (EXTENSION TO KOHIMA AND MOKOKCHUNG DISTRICTS) ACT, 1967
25 of 1967
26th August, 1967
An Act to extend the Standards of Weights and Measures Act, 1956 to the Kohima and
Mokokchung districts in the Slate of Nagaland. Be it enacted by Parliament in the
Eighteenth Year of the Republic of India as follows:-
SECTION 01: SHORT TITLE
This Act may be called THE STANDARDS OF WEIGHTS AND MEASURES (EXTENSION TO KOHIMA AND MOKOKCHUNG DISTRICTS) ACT, 1967.
SECTION 02: EXTENSION OF ACT 89 OF 1956 TO KOHIMA AND MOKOKCHUNG DISTRICTS IN NAGALAND
The Standards of Weights and Measures Act, 1956, shall, as from the commencement of this Act, extend to the Kohima and Mokokchung districts in the State of Nagaland and shall come into force therein on .such date2as the Central Government may, by notification in the Official Gazette, appoint.
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