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AUROVILLE (EMERGENCY PROVISIONS) REPEAL ACT, 2001
37 of 2001
September 4, 2001
An Act to repeal the Auroville (Emergency Provisions) Act, 1980 Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-
SECTION 01: SHORT TITLE
-This Act may be called the Auroville (Emergency Provisions) Repeal Act, 2001.-
SECTION 02: REPEAL OF ACT 59 OF 1980
-The Auroville (Emergency Provisions) Act, 1980-is hereby repealed.
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