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AUROVILLE (EMERGENCY PROVISIONS) REPEAL ACT, 2001

AUROVILLE (EMERGENCY PROVISIONS) REPEAL ACT, 2001

37 of 2001

September 4, 2001

An Act to repeal the Auroville (Emergency Provisions) Act, 1980 Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

 

 

SECTION 01: SHORT TITLE

-This Act may be called the Auroville (Emergency Provisions) Repeal Act, 2001.-

 

 

SECTION 02: REPEAL OF ACT 59 OF 1980

-The Auroville (Emergency Provisions) Act, 1980-is hereby repealed.



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