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PREVENTION OF FOOD ADULTERATION (EXTENSION TO KOHIMA AND MOKOKCHUNG DISTRICTS) REPEAL ACT, 2002
66 OF 2002
An Act to repeal the Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:
SECTION 1 : Short title
This Act may be called the Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Repeal Act, 2002.
SECTION 2 : Repeal of Act 24 of 1972
The Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972 (24 of 1972), is hereby repealed.
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