SHORT TITLES ACT, 1897
14 of 1897
22nd July, 1897
An Act to facilitate the citation of certain Acts.
WHEREAS it is expedient to facilitate the citation of certain Acts; It is hereby enacted as follows :-
SECTION 01: TITLE
(1) This Act may be called The Indian Short Titles Act, 1897;2[*]2[* * * * * * * * * *]
SECTION 02: CITATION OF ACTS DESCRIBED IN SCHEDULE
Each of the Acts described in the first three columns of the Schedule may, without prejudice to any other mode of citation, be cited for all purposes by the short title mentioned in that behalf in the fourth column thereof.
SCHEDULE 1 THE SCHEDULE
(Note - Not printed.]
86540
103860
630
114
59824