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RICE MILLING INDUSTRY (REGULATION) REPEAL ACT, 1997
28 of 1997
May 28,1997
An Act to repeal the Rice-Milling Industry (Regulation) Act, 1958 Be it enacted by Parliament in the Forty-eighth Year of the Republic of India as follows:-
SECTION 01: SHORT TITLE
This Act may be called the Rice-Milling Industry (Regulation) Repeal Act, 1997.
SECTION 02: REPEAL OF ACT 21 OF 1958
The Rice-Milling Industry (Regulation) Act, 1958 is hereby repealed.
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