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CENTRAL PROVINCES AND BERAR GRANTS IN AID TO LOCAL BODIES (REPEAL) ACT, 1966
13 of 1966
26th May, 1966
An Act to repeal the Central Provinces and Berar Grants in aid to Local Bodies Act, 1939WHEREAS it is expedient to repeal the Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939 It is hereby enacted in the Seventeenth Year of the Republic of India as follows
SECTION 01: SHORT TITLE C.P.AND BERAR XXXV OF 1939
This Act may be called the Central Provinces and Berar Grants-in-aid to Local Bodies (Repeal) Act, 1966.
SECTION 02: REPEAL OF C.P. AND BEAR XXXV OF 1939
The Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939, is hereby repealed.
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