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  • AGRICULTURISTS' LOANS (MAHARASHTRA AMENDMENT) ACT, 1965

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AGRICULTURISTS' LOANS (MAHARASHTRA AMENDMENT) ACT, 1965

AGRICULTURISTS' LOANS (MAHARASHTRA AMENDMENT) ACT, 1965

Maharashtra Act No. XXXVIII of 1965

[4th September, 1965]

 

An Act further to amend the Agriculturists, Loans Act, 1884, in its application to the State of Maharashtra

WHEREAS it is expedient to amend the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra, for the purpose hereinafter appearing; It is hereby enacted in the Sixteenth Year of the Republic of India as follows:

 

SECTION 01: SHORT TITLE

This Act may be called the Agriculturists' Loans (Maharashtra Amendment) Act, 1965.

 

SECTION 02: AMENDMENT OF SECTION 4 OF ACT XII OF 1884

In section 4 of the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra, in sub-section (1), for the words “for erecting" the words "for purchasing house sites or for erecting" shall be substituted.



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