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COTTON GINNING AND PRESSING FACTORIES (REPEAL) ACT 1998

COTTON GINNING AND PRESSING FACTORIES (REPEAL) ACT 1998

2 of 1999

January 2, 1999

 

An Act to repeal the Cotton Ginning and Pressing Factories Act, 1925 Be it enacted by Parliament in the Forty-ninth year of the Republic of India as follows :-

 

 

SECTION 01: SHORT TITLE

This Act may be called the Cotton Ginning and Pressing Factories (Repeal) Act 1998

 

SECTION 02: REPEAL OF ACT 12 OF 1925

The Cotton Ginning and Pressing Factories Act, 1925 , is hereby repealed.



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