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  • COTTON TRANSPORT REPEAL ACT, 1995

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COTTON TRANSPORT REPEAL ACT, 1995

COTTON TRANSPORT REPEAL ACT, 1995

19 of 1995

May 11, 1995

An Act to repeal the Cotton Transport Act, 1923 Be it enacted by Parliament in the Forty-sixth Year of the Republic of India as follows:-

 

 

SECTION 01: SHORT TITLE

-This Act may be called the Cotton Transport Repeal Act, 1995.

 

 

SECTION 02: REPEAL OF ACT 3 OF 1923

-The Cotton Transport Act, 1923 is hereby repealed.



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